(1.) THE reference in this case was made under sub-section (1) of section 256 of the Income-tax Act, 1961.
(2.) THE three questions referred read as follows :
(3.) THE reference is disposed of accordingly. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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