REGENT COMPUTRONICS PVT. LTD.

Anowar Ali (Md.) Appellant

V/S

STATE OF ASSAM Respondents

Referred Judgements :-

SARBANADA SONOWAL VS. UNION OF INDIA [REFERRED TO]
CHAGIR MIA VS. STATE OF TRIPURA [REFERRED TO]
KARAMAT ALI VS. STATE OF ASSAM [REFERRED TO]
ANOWAR ALI VS. STATE OF ASSAM [REFERRED TO]
THE MANAGEMENT OF NARENDRA & COMPANY PRIVATE LIMITED VS. THE WORKMEN OF NARENDRA & COMPANY [REFERRED TO]

JUDGEMENT

(1.) This appeal was heard on 09.04.2018 and today is fixed for delivery of order.

(2.) We have heard Mr. A. K. Purkayastha, learned counsel for the appellants and Mr. U.K.Nair, learned Senior Special Counsel, Foreigners Tribunal (FT).

(3.) Four appellants have joined together and have filed the present appeal. Appellant Nos. 1 and 2 are husband and wife whereas appellant Nos. 3 and 4 are their sons.

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ANOWAR ALI (MD.) Vs. STATE OF ASSAM

Referred Judgements :-

JUDGEMENT

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