LAWS(GAU)-2018-5-122

ZORAMTHANGA S/O DARPHUNGA Vs. STATE OF MIZORAM

Decided On May 28, 2018
Zoramthanga S/O Darphunga Appellant
V/S
STATE OF MIZORAM Respondents

JUDGEMENT

(1.) Heard Mr. C. Lalramzauva, the learned senior counsel assisted by Mr. Zoramchhana Fanai for the petitioners and Mr. A.K. Rokhum, the learned Public Prosecutor for the State respondent.

(2.) On 10.04.2018, Court passed the following order:-

(3.) On 26.04.2018, this Court directed the parties to produce the orders passed by the learned Special Court w.e.f., 204.2014 up to 25.10.2017 and thereafter, the learned Public Prosecutor was asked to produce the Mizoram Intodelhna Project (MIP) Guidelines.