LAWS(GAU)-2018-4-19

Z ZOHMINGTHANGA Vs. STATE OF MIZORAM

Decided On April 11, 2018
Z Zohmingthanga Appellant
V/S
STATE OF MIZORAM Respondents

JUDGEMENT

(1.) This Review Petition has been filed by the petitioners seeking review of the Judgment & Order dated 10.07.2017, passed in WP (C) No. 123/2016.