LAWS(GAU)-2018-10-71

SATYA NARAYAN KEJRIWAL Vs. GAJRAJ SURANA

Decided On October 12, 2018
SATYA NARAYAN KEJRIWAL Appellant
V/S
Gajraj Surana Respondents

JUDGEMENT

(1.) Heard Mr SS Sarma, learned senior counsel for petitioners in criminal petition 510/2016 and Mr P C Das, learned counsel for the petitioner in criminal petition 857/2016 and Mr O. P. Bhati, learned counsel for respondents in both petitions.

(2.) As facts of both petitions are similar and challenged the same impugned order of framing charge, they were taken up together for hearing and disposed by way of the common judgment.

(3.) Petitioner Sri Satya Narayan Kejriwal and Sri Ram Gopal Kejriwal are two brothers as also the respondent Sri Gajraj Surana and Sri Sunil Surana are two brothers.