LAWS(GAU)-2018-9-160

JITEN BORA Vs. UNION OF INDIA

Decided On September 13, 2018
Jiten Bora Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Shakespeare had famously said in his immortal creation 'Romeo and Juliet':-

(2.) However, the issue raised in this writ petition is quite mundane, far removed from the realm of prose and poetry.

(3.) Petitioners are aggrieved by naming of their village as Rangchalia Kathabari instead of Kathabari.