(1.) Heard Ms. M. D. Choudhury, learned counsel appearing for the applicant. Also heard Mr. T. J. Mahanta, learned Senior counsel, appearing for the respondent.
(2.) This is an application under Section 5 of the Limitation Act, 1963 for condonation of delay of 818 days in preferring the connected appeal.
(3.) An objection is filed to this application.