LAWS(GAU)-2018-11-150

MOJAFOR ALI @ MUZAFAR ALI Vs. UNION OF INDIA

Decided On November 30, 2018
Mojafor Ali @ Muzafar Ali Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr. MJ Quadir, learned counsel for the petitioner as well as Ms. G. Sarmah, learned counsel for respondent No.1; Mr. J. Payeng, learned counsel for respondent Nos. 2, 3, 5 and 7; Ms. N. Upadhyay, learned counsel for respondent No.4 and Ms. U. Das, learned counsel for respondent No.6.