LAWS(GAU)-2018-10-102

UNION OF INDIA Vs. PHANINDRA KUMAR BAISHYA

Decided On October 11, 2018
UNION OF INDIA Appellant
V/S
Phanindra Kumar Baishya Respondents

JUDGEMENT

(1.) Heard Mr. A. Dasgupta, learned Sr. counsel appearing for the appellants, assisted by Mr. B. Sarma. Also heard Mr. G.N. Sahewalla, learned Sr. counsel appearing for the sole respondent.

(2.) This writ appeal is directed against the common judgment and order dated 17.7.18 passed by the learned Single Judge in WP(C) Nos. 4359/2018 and 4360/2018.

(3.) A Notice Inviting Tender (NIT) dated 20.02.2018 was issued by the office of the Chief Engineer, N.F. Railway, Maligaon, for the following works: