LAWS(GAU)-2018-2-107

K. HMINGTHANZAUVI Vs. STATE OF MIZORAM

Decided On February 21, 2018
K. Hmingthanzauvi Appellant
V/S
STATE OF MIZORAM Respondents

JUDGEMENT

(1.) Heard Mr. A.R. Malhotra, the learned counsel for the writ petitioners. Also heard Mrs. Linda L. Fambawl, the learned Govt. Advocate appearing for the respondent Nos. 1 to 4. Mr. C. Lalfakzuala, the learned counsel appears for the respondent Nos. 5, 7, 8, 10, 12 to 81.

(2.) None appears for the respondent Nos. 6, 9 & 11 despite notice.

(3.) The case was heard at length on 19.02.2018 on which date the respondent Nos. 6, 9 & 11 failed to appear. Therefore, notice was deemed served upon the said respondents.