LAWS(GAU)-2018-12-95

DAYAMOY NATH Vs. UNION OF INDIA

Decided On December 03, 2018
Dayamoy Nath Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Ms. D Ghosh, learned counsel for the petitioner as well as Ms. G. Sarmah, learned counsel for respondent No.1; Mr. J. Payeng, learned counsel for respondent Nos. 2, 5, 6, 7 and 8; Ms. N. Upadhyay, learned counsel for respondent No.3 and Ms. U. Das, learned counsel for respondent No.4.