LAWS(GAU)-2008-9-32

RAMBABU SHARMA Vs. STATE OF ASSAM

Decided On September 29, 2008
RAMBABU SHARMA Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) HEARD Mr. J. M. Choudhury, learned senior counsel assisted by Mr. P. Kataki, learned counsel for the appellants. Also heard Mr. K. A. Mazumdar, learned P. P. , Assam.

(2.) CHALLENGE in this criminal appeal is to the judgment and order dated 8. 8. 2002 passed by the learned Ad hoc Additional Sessions Judge No. 1, Kamrup, Guwahati, (for short the learned Judge) in Sessions Case No. 151 (K)/99.

(3.) SRI Sanjay Sharma died during the trial.