PUTULI DAS Vs. DINA NATH TALUKDAR

JUDGEMENT

(1.) THIS appeal is directed against the judgment and order dated 16-9-2003 passed in T. S. (D) No. 06/03 by the learned District Judge.

(2.) ALTHOUGH the suit of the plaintiff/respondent was dismissed but the findings on the Issue No. 3 having been gone totally against the appellant/defendant, necessity arose for her to file this appeal.

(3.) I have heard Mr. D. Choudhury, learned counsel for the appellant and Mr. D. M. Thakuria, learned counsel appearing for the respondent/husband.