UNION OF INDIA Vs. ZOKAILIANA

JUDGEMENT

(1.) THIS petition under Order 47 Rule 1 and 2 read with Section 151 of the Code of Civil Procedure has been filed by the Union of India seeking review of Judgment and order dated 7. 11. 2007 passed by a learned Single Judge of this Court (since demitted the office) in WP (C) No. 44 of 2007.

(2.) I have heard Mr. R. V. Sinha, learned Sr. CGC for the review petitioner and Mr. M. Zothankhuma, learned counsel for the private respondent Nos. 1 to 6 as well as Mrs. Helen Dawngliani, learned Government Advocate for the State respondents. I have also perused the order under review.

(3.) BEFORE giving any opinion as to whether it is a fit case for review of the order dated 7. 11. 2007 it would be apposite to recapitulate necessary facts giving rise to the filing of the review petition.