(1.) M/s. Motilal Padampat Sugar Mills Co. Ltd. v. State of U.P. & Ors. [(1979) 2 SCC 409]
(2.) Sh. Hrangdawla v. State of Mizoram & Ors. [2008 (Suppl) GLT 272]
(3.) Khuraijam Indrajit Singh v. State of Manipur [1999(2) GLT 581]
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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