LAWS(GAU)-2017-3-29

TANA HARI Vs. NABAM TAKAM

Decided On March 30, 2017
Tana Hari Appellant
V/S
Nabam Takam Respondents

JUDGEMENT

(1.) Heard Mr. Hage Lampu, learned counsel for the petitioner. Also heard Mr. Ninnong Ratan, learned counsel for Respondent No.1.