LAWS(GAU)-2017-3-123

SMT. LALRINTLUANGI Vs. LALBIAKSANGI AND ORS.

Decided On March 07, 2017
Smt. Lalrintluangi Appellant
V/S
Lalbiaksangi And Ors. Respondents

JUDGEMENT

(1.) AND ORDER (Oral) - Heard Mr. Lalfakawma, learned counsel for the appellant. Also heard Mr. Vanlalnghaka, counsel for the respondent No. 1 and Mr. L.H. Lianhrima, senior counsel for the respondent No. 2.

(2.) The appellant herein was the defendant No. 2 in Declaratory Suit No. 41/2009. The respondent No. 1 was the plaintiff and the respondent No. 2 was the defendant No. 1 in the Declaratory Suit No. 41/2009.

(3.) The respondent No.1/plaintiff had filed Declaratory Suit No. 41/2009 praying for the following relief(s):-