CHAMELI DAS Vs. STATE OF ASSAM

JUDGEMENT

(1.) Heard Mr. P K Roy, the learned counsel for the writ petitioner as well as Mr. S.P. Choudhury, the learned counsel for the respondent Nos. 1, 2 and 3. Also heard Mr. S. Dey, the learned counsel for the respondent No. 6.

(2.) The case of the writ petitioner in brief is that she submitted her candidature before the District Returning Officer, Karimganj for the post of Ward Commissioner of Ward No. 4, Jodutilla Constituency of No. 93, Baghbari Gaon Panchayat, within the Area of No. 20 Kaliganj ZPC in the Assam Panchayat Election of the year 2013 as a candidate nominated by the Bharatiya Janata Party(BJP).

(3.) The election was held on 12.02.2013 and the total number of votes that was polled were 335 votes for the Ward No. 4 of the Jadutilla Constituency.