(1.) Whether there is cause of action in the suit?
(2.) Whether the suit is maintainable in the present form?
(3.) Whether the defendants are tenants under the plaintiff in respect of the suit premises?
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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