LAWS(GAU)-2017-7-92

SABITA BEGUM Vs. STATE OF ASSAM

Decided On July 27, 2017
Sabita Begum Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) Mr.J I Borbhuiya and Mr. L Mohan, learned counsel for the appellant.

(2.) Mr. RKD Choudhury, learned Additional Senior Government Advocate for Respondent Nos.1, 2 and 3 and Mr. AM Borbhuiya, learned counsel for Respondent No.4.

(3.) This intra court appeal is directed against the order dated 23.2.2017 passed by the learned Single Judge of this High Court, whereby, he has dismissed appellant 's WP(C) No.678/2016.