MINA TANTI Vs. STATE OF ASSAM

JUDGEMENT

(1.) Heard Ms. R. Choudhury, learned counsel for the petitioner. Also heard Mr. Y. Doloi, learned Additional Advocate General, appearing for the respondent Nos.1 to 3, Mr. D. Baruah, learned counsel, appearing for the respondent No.4. and Mr. I. Choudhury, learned Amicus Curiae.

(2.) Today, Mr. H.R.A. Choudhury, learned senior counsel, appearing for the petitioner could not address his arguments though he had addressed the Court on 15.02017 and 23.02017 as he is stated to be not well.

(3.) When the case was earlier taken up for consideration, there was no representation on behalf of the respondent No.4.