ANJALI DUTTA BARMAN Vs. PLANTERS ARIWAYS LTD.

Referred Judgements :-

UNITED BANK OF INDIA VS. NARESH KUMAR [REFERRED TO]
R V E VENKATACHALA GOUNDER VS. ARULMIGU VISWESARASWAMI AND V P TEMPLE [REFERRED TO]
STATE BANK OF TRAVANCORE VS. KINGSTON COMPUTERS I P LTD [REFERRED TO]
UNION OF INDIA VS. IBRAHIM UDDIN [REFERRED TO]
NANDKISHORE LALBHAI MEHTA VS. NEW ERA FABRICS PVT. LTD. AND ORS. [REFERRED TO]