LALENGZAMI Vs. SH. RAM PRASAD BANIK

JUDGEMENT

(1.) Heard Mr. L. H. Lianhrima, the learned senior counsel assisted by Ms. H. Lalmalsawmi, learned counsel for the appellants. Also heard Mr. A.H. Barbhuiya, the learned counsel for the respondent No. 2 i.e. Bajaj Allianz General Insurance Co. Ltd.

(2.) None appears for the respondent No. 1.

(3.) This appeal has been filed by the appellants who were the claimants before the Motor Accidents Claims Tribunal, Aizawl (the Tribunal) in MACT Case No. 33/2014.