LEGAL HEIRS OF PRAMILA DEKA Vs. PRASANTA DEKA

Referred Judgements :-

MANMATHA RAJAN TRIBEDI VS. GOPAL KRISHNA TEA CO. (P) LTD AND ORS. [REFERRED TO]
SHEO PRASAD CHOUHAN VS. JOYRADHA DAS [REFERRED TO]
BRAHMA NAND PURI VS. NELD PURI SINCE DECESED [REFERRED TO]
NATHA SINGH VS. FINANCIAL COMMISSIONER TAXATION PUNJAB [REFERRED TO]
M DURAI VS. MADHU [REFERRED TO]
RAMCHANDRA SAKHARAM MAHAJAN VS. DAMODAR TRIMBAK TANKSALE [REFERRED TO]
P H DAYANAND VS. S VENUGOPAL NAIDU [REFERRED TO]
KALIAPERUMAL VS. RAJAGOPAL [REFERRED TO]
UNION OF INDIA VS. IBRAHIM UDDIN [REFERRED TO]
SURJIT SINGH VS. GURWANT KAUR [REFERRED TO]