LAWS(GAU)-2017-6-8

BITUL BHUYAN Vs. STATE OF ASSAM

Decided On June 19, 2017
Bitul Bhuyan Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) Liner cut injury over chin 4 cm long. No active bleeding. Surrounding edema 4 cm x 4 cm colour bluish black.

(2.) Bite marks of teeth over right and left breast, few scratch marks over right nipple area. No active bleeding colour radish blue.

(3.) Scratch mark over pubic symphisis are with surrounding edema, having size of 3 cm x 3 cm.