REGENT COMPUTRONICS PVT. LTD.

Ngachanbam Kasar Appellant

V/S

STATE OF NAGALAND Respondents

Referred Judgements :-

JUTIKA CHAKRABORTY VS STATE OF NAGALAND AND ORS. [REFERRED TO]
N MEERA RANI N MEERA RANI VS. GOVERNMENT OF TAMIL NADU:STATE OF TAMIL NADU [REFERRED TO]
UNION OF INDIA VS. PAUL MANICKAM [REFERRED TO]
REKHA VS. STATE OF TAMIL NADU [REFERRED TO]

JUDGEMENT

(1.) Where, Shri. Ngachanbam Kasar S/O Suisa Kasar, PO/PS Chingai, P/Address- Thongbo Brigade was arrested on 12/08/16 in connection with Wokha PS C/No.0032/16U/S384 IPC R/W7NSR Act.

(2.) Schedule to Ground of Detention Sd/- Wezope Kenye District Magistrate Wokha Nagaland.

(3.) The Superintendent of Police Wokha Nagaland.

Click here to view full judgment.

NGACHANBAM KASAR Vs. STATE OF NAGALAND

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address