V SUAKBUANGA Vs. H VANLALHLUNA DR

JUDGEMENT

(1.) HEARD Mr. K. N. Choudhury, learned senior counsel assisted by Mr. Michael Zothankhuma and Mr. I. Choudhury appearing on behalf of the appellants. Also heard Mr. N. Sailo, learned Addl. A. G. along with Mrs. Dinari T. Azyu, learned A. G. A. appearing for respondent Nos. 3, 4 and 5. Mr. C. Lalramzauva appears and argues for respondent No. 1 and 2/writ Petitioners.

(2.) BY presenting this writ appeal, the appellants challenge the judgment and order dated 15. 7. 05 rendered in WP (C) 102/03. In the writ proceeding the order dated 9. 12. 02 and 23. 1. 03 were under challenge at the instance of the two writ petitioners who are respondent Nos. 1 and 2 in the present appeal proceeding.

(3.) BY the Govt. order dated 9. 12. 02 impugned in the writ proceeding, the appellants No. 1, 2 and 3 who were holding the substantive posts of Selection Grade Lecturers were posted as Principals in various Colleges, as mentioned in the said impugned notification dated 9. 12. 02. By the second Govt. notification dated 23. 1. 03, the appellant No. 4 was transferred and posted from the post of Principal J. Buana College to the post of Principal, Government Serchhip College w. e. f. 1. 2. 03.