RADHA KRISHNA JALAN Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

BAJAJ TEMPO LTD. VS. C I T [REFERRED TO]
CIT VS. PODDAR CEMENT LTD. [REFERRED TO]
DULICHAND LAXMINARAYAN VS. COMMR OF INCOME TAX NAGPUR [REFERRED TO]
A V FERNANDEZ VS. STATE OF KERALA [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI VS. S TEJA SINGH [REFERRED TO]
COMMISSIONER OF INCOME TAX WEST BENGAL VS. KALU BABU LAL CHAND [REFERRED TO]
CHAANDAS HARIDAS VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX GUJARAT VS. A ABDUL RAHIM AND CO BARODA [REFERRED TO]
MURLIDHAR HIMATSINGKA VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
J K STEEL LIMITED VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL MADRAS VS. CANARA WORKSHOPS P LTD [REFERRED TO]
MEMBER SECRETARY ANDHRA PRADESH STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION VS. ANDHRA PRADESH RAYONS LIMITED [REFERRED TO]
APHALI PHARMACEUTICALS LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
SUTLEJ COTTON MILLS LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL 111 CALCUTTA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUN ENGINEERING WORKS PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUNIL J KINARIWALA [REFERRED TO]
PANDIAN CHEMICALS LIMITED VS. COMMISSIONER OF INCOME TAX MADURAI [REFERRED TO]
ASSAM BENGAL CARRIERS LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
P C MULLICK VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ALISHER CONTRACTORS [REFERRED TO]