LAWS(GAU)-1976-12-1

HANUTRAM RAMPRASAD Vs. COMMISSIONER OF INCOME TAX

Decided On December 09, 1976
HANUTRAM RAMPRASAD Appellant
V/S
COMMISSIONER OF INCOME-TAX Respondents

JUDGEMENT

(1.) THE following question of law has been referred by the Income-tax Appellate Tribunal, Gauhati Bench, under Section of the

(2.) THE facts appearing from the statement of the case may be briefly stated as follows :

(3.) ON the above facts, the above mentioned question of law has been referred.