(1.) THE following question of law has been referred to us for opinion under Section 256(1) of the Income tax Act, 1961.
(2.) "Perquisite" includes -
(3.) "Profits in lieu of salary" includes -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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