KANDARPA DAS Vs. CHANCELLOR, GAUHATI UNIVERSITY

Referred Judgements :-

A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
COLLECTOR AND CONTROLLER OF COURT OF WARD KOLHAPUR VS. G N GHORPADE [REFERRED TO]
HUKAM CHAND SHYAM LAL VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. J AHMED [REFERRED TO]
A L KALRA VS. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED [REFERRED TO]
STATE OF PUNJAB VS. RAM SINGH EX CONSTABLE [REFERRED TO]
D K YADAV VS. J M A INDUSTRIES LIMITED [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
YASHPAL VS. STATE OF CHHATTISGARH [REFERRED TO]
M M MALHOTRA VS. UNION OF INDIA [REFERRED TO]
BONGAIGAON REFINERY AND P C LTD VS. GIRISH CHANDRA SARMAH [REFERRED TO]
SOUTH BENGAL STATE TRANSPORT CORPORATION VS. ASHOK KUMAR GHOSH [REFERRED TO]
LUCKNOW K.GRAMIN BANK VS. RAJENDRA SINGH [REFERRED TO]
UNION OF INDIA VS. B.V.GOPINATH [REFERRED TO]
UNION OF INDIA VS. P GUNASEKARAN [REFERRED TO]
STATE OF TAMIL NADU VS. PROMOD KUMAR IPS & ANR [REFERRED TO]
DEPUTY GENERAL MANAGER (APPELLATE AUTHORITY) VS. AJAI KUMAR SRIVASTAVA [REFERRED TO]
SUNNY ABRAHAM VS. UNION OF INDIA [REFERRED TO]