PRADIP BARMAN Vs. KRISHNA SINGHA

JUDGEMENT

(1.) Heard Mr. A. C. Sarma, learned Senior Counsel, assisted by Mr. G. Bharadwaj, learned counsel for the appellant and Mr. D. Mozumdar, learned Senior Counsel assisted by Mr. B. J. Mukherjee, learned counsel for the respondents.

(2.) This Regular Second Appeal, under Sec. 100 of the Code of Civil Procedure, is directed against the Judgment and Decree, dtd. 19/4/2011, passed by the learned Civil Judge, Bongaigaon, in Title Appeal No. 01/2010.

(3.) It is to be noted here that vide impugned Judgment and Decree, dtd. 19/4/2011, the learned Civil Judge, Bongaigaon, (hereinafter, 'First Appellate Court'); has dismissed the appeal and thereby, affirmed the Judgment and Decree, dtd. 10/7/2009, passed by the learned Munsiff, Bongaigaon (hereinafter, 'Trial Court'); in Title Suit No. 27/2006.