LAWS(GAU)-2026-4-2

ABHIJIT CHAKRABORTY Vs. BIKRAMPUR CO-OP SOCIETIES LTD

Decided On April 07, 2026
ABHIJIT CHAKRABORTY Appellant
V/S
Bikrampur Co-Op Societies Ltd Respondents

JUDGEMENT

(1.) All these four appeals have been taken up together for the final hearing.

(2.) The judgment and order dtd. 13/3/2025 passed in WP(C) No.925/2022 has been assailed by the private respondents in WA 147/2025 and by the Registrar of Co-operative Societies in WA No.120/2025.

(3.) The judgment and order dtd. 9/5/2025 passed in WP(C) No.6945/2024 is assailed in WA No.185/2025 by the Registrar of Co-operative Societies, Assam and by the private respondents in WA No.174/2025.