LAWS(GAU)-2026-1-72

KAMMINLEN TOUTHANG SOLET Vs. DIRECTORATE OF REVENUE INTELLIGENCE

Decided On January 29, 2026
Kamminlen Touthang Solet Appellant
V/S
DIRECTORATE OF REVENUE INTELLIGENCE Respondents

JUDGEMENT

(1.) Heard Mr. S.C. Biswas, learned for the petitioner. Also heard Mr. D. Borah, learned Sr. SC, DRI.

(2.) This revision petition is directed against the order dated 06.062025 passed in Departmental Case No.07/CL/NDPS/DRI/SIL/2024-2025 rejecting the Zimma of the said vehicle by the learned Sessions/Special Judge ? Cachar, Silchar.

(3.) The facts of the case may be briefly stated:-