LAWS(GAU)-2026-3-51

NRIPEN CHANDRA DAS Vs. UMA KANTA BARMAN

Decided On March 19, 2026
Nripen Chandra Das Appellant
V/S
Uma Kanta Barman Respondents

JUDGEMENT

(1.) Heard Mr. O. P. Bhati, learned counsel appearing for the appellants. Also heard Mr. A. C. Sarma, learned Senior Counsel assisted by Mr. G. Bharadwaj, learned counsel and Mr. S. Barman, learned counsel, appearing for the respondent.

(2.) Factual Matrix

(3.) Issues Framed by the Trial Court