REGENT COMPUTRONICS PVT. LTD.

AJAY KUMAR GUPTA Appellant

V/S

STATE OF ASSAM Respondents

Referred Judgements :-

GUJARAT WATER SUPPLY AND SEWERAGE BOARD V. UNIQUE ERECTORS (GUJARAT) (P) LTD. [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. JAGAN NATH ASHOK KUMAR [REFERRED TO]
DURAND DIDIER VS. CHIEF SECRETARY UNION TERRITORY OF GOA [REFERRED TO]
UNION OF INDIA VS. RAM SAMUJH [REFERRED TO]
UNION OF INDIA VS. SHIV SHANKER KESARI [REFERRED TO]
STATE OF KERALA VS. RAJESH [REFERRED TO]
UNION OF INDIA VS. PRATEEK SHUKLA [REFERRED TO]
UNION OF INDIA THROUGH NARCOTICS CONTROL BUREAU, LUCKNOW VS. MD. NAWAZ KHAN [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. N.N.B. Choudhury, the learned counsel appearing for the petitioner. Also heard Mr. Bankim Sarma, the learned Addl. Public Prosecutor, Assam.

(2.) This is an application under Sec. 483 of the BNSS, 2023 praying for regular bail in respect of NDPS Case No.156/2025 pending in the court of the learned Addl. District and Sessions Judge No.5, Kamrup(M) at Guwahati.

(3.) Commercial quantity of morphine was recovered from the possession of the petitioner. After filing of the charge sheet, the case is pending for trial.

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AJAY KUMAR GUPTA Vs. STATE OF ASSAM

Referred Judgements :-

JUDGEMENT

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