VANLALHMANGAIHI Vs. STATE OF ASSAM

JUDGEMENT

(1.) HEARD Mr. A. R. Malhotra, learned counsel appearing for the petitioner. Also heard Ms. Melody L. Pachuau, Government Advocate for respondent Nos. 1 to 4 and Ms. Zairemsangpuii, learned CGC appearing for respondent No.5.

(2.) PETITIONER passed her 10+2 Examination in Science stream in the year 2013 with First Division marks in the Examination conducted by Mizoram Board of School Education. She has also been selected in the State Medical and Technical Entrance Examination 2015 for the academic session 2015 -2016 conducted by the said Board and secured 269th rank in the merit list as general category candidate.

(3.) THE State respondents in the Higher and Technical Education Department allocated seats to the selected candidates for the admission to Mizoram Quota in Central and State Universities. Petitioners name figured at Srl. No. 1 amongst the waiting list candidates.