LAWS(GAU)-2016-8-55

SONALI BORA SAHARIA Vs. STATE OF ASSAM

Decided On August 04, 2016
Sonali Bora Saharia Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) This order will dispose of both WP(C) Nos. 6474/2014 and 1206/2016.