LAWS(GAU)-2016-11-41

M/S. MILLENIUM SYNERGY PVT. LTD. NO. 12A, 11TH AVENUE, ASHOK NAGAR, CHENNAI Vs. THE STATE OF ARUNACHAL PRADESH REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF ARUNACHAL PRADESH, ITANAGAR

Decided On November 07, 2016
M/s. Millenium Synergy Pvt. Ltd. No. 12A, 11th Avenue, Ashok Nagar, Chennai Appellant
V/S
The State of Arunachal Pradesh represented by the Chief Secretary to the Government of Arunachal Pradesh, Itanagar Respondents

JUDGEMENT

(1.) Heard Mr. S. Chamaria and Mr. R. Sonar, learned counsel for the petitioners. Also heard Mr. D. Soki, learned Senior Government Advocate and Mr. Ratan, learned Central Govt. Counsel, for the Union of India.

(2.) All the 4(four) writ petitions are being taken-up together for disposal since all are preferred by the same parties against identical issues.

(3.) The brief facts leading to filing of the present writ petitions are as bellows :