ARJUN KOIRI Vs. PHOOLBASIA KOIRI

JUDGEMENT

(1.) Heard Mr. S.K. Medhi, learned counsel for the petitioners. The petitioners in this revision are defendants No. 1, 2, 6, 7, 14, 15 and 16 in Title Suit No. 25/2014, which pending for disposal before the court of learned Civil Judge No. 1, Silchar, Cachar. Also heard Mr. S.D. Purkayastha, learned counsel appearing on behalf of sole respondent, who was the plaintiff in the said suit.