LAWS(GAU)-2016-4-54

UNITED BANK OF INDIA Vs. SHYMA PRASAD BHATTACHARJEE

Decided On April 04, 2016
UNITED BANK OF INDIA Appellant
V/S
Shyma Prasad Bhattacharjee Respondents

JUDGEMENT

(1.) Mr. S. Dutta, learned counsel for the appellant.

(2.) Mr. S Chakraborty, learned counsel for the respondents.

(3.) Heard on admission.