(1.) Mr. S Chamaria and Mr. M Phukan, learned counsel appearing for the appellant.Mr.A Ganguli and Mr.ADutta, learned counsel for the respondent Nos. 1 and 2.
(2.) Heard on admission.
(3.) This appeal is directed against the order dated 13.6.2016 passed by the learned Single Judge of this High Court whereby he has allowed I.A.(Civil) No.398/2016 of Respondents- Punjab National Bank & others. It is to be noted that I.A. (Civil) No.398/2016 was filed in WP(C) No.2718/2016.