LAWS(GAU)-2006-5-73

CHAMSUN NAHAR BEGUM Vs. STATE OF ASSAM

Decided On May 19, 2006
Chamsun Nahar Begum Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) HEARD Mr. D. Chaudhury, learned Counsel for the Petitioner and Mr. I. Chaudhury, learned Standing Counsel, PWD, Assam.