TRIPURA GOODS TRANSPORT ASSOCIATION Vs. COMMISSIONER OF TAXES

Referred Judgements :-

SODHI TRANSPORT CO. V. STARE OF U. P. [REFERRED TO]
STATE OF HARYANA V. SANT LAL [REFERRED TO]
BHARAT SINGH V. STATE OF HARYANA [REFERRED TO]
BALDEO SINGH VS. COMMISSIONER OF INCOME TAX DELHI AND AJMER [REFERRED TO]
CHECK POST OFFICER VS. K P ABDULLA AND BROS [REFERRED TO]
STATE OF BIHAR VS. HARIHARPRASADDEBUKA [REFERRED TO]
KINKAR DEB VS. STATE OF TRIPURA [REFERRED TO]
BIHAR ALLOY STEELS LTD VS. STATE OF ORISSA [REFERRED TO]
AUTOMOBILE PRODUCTS OF INDIA LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
MAHAVEER FANCY STORES VS. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA [REFERRED TO]
INDIAN CHARGE CHROME LTD VS. STATE OF ORISSA [REFERRED TO]
P K ABOOBACKER VS. STATE OF KERALA [REFERRED TO]
JAIN TIMBER TRADERS VS. JOINT COMMISSIONER II OFFICE OF THE COMMISSIONER OF COMMERCIAL TAXES MADRAS 5 [REFERRED TO]
VENSON TRANSPORTS VS. DEPUTY COMMERCIAL TAX OFFICER GROUP V ENFORCEMENT SALEM [REFERRED TO]
GENTLE JOSEPH AND CO VS. STATE OF KERALA [REFERRED TO]
EAST INDIA TRANSPORT AGENCY VS. STATE OF BIHAR [REFERRED TO]
RAJDHANI EXPRESS TRANSPORT VS. SECRETARY EXCISE AND TAXATION GOVERNMENT OF RAJASTHAN [REFERRED TO]