LAWS(GAU)-2025-2-12

ATIQUL HUSSAIN Vs. DHUBRI MUNICIPAL BOARD

Decided On February 12, 2025
Atiqul Hussain Appellant
V/S
Dhubri Municipal Board Respondents

JUDGEMENT

(1.) Heard Mr. Shahjamal Nawaj Ahmed, learned counsel, appearing on behalf of the appellant. Also heard Mr. P. S. Bhattacharya, learned counsel, appearing on behalf of respondents No. 1 & 2; and Mr. M. U. Mondal,learned counsel, appearing on behalf of respondent No. 3.

(2.) The appellant, herein, by way of instituting the present intra-Court appeal, has presented a challenge to a judgment and order, dtd. 16/12/2024, passed by the learned Single Judge in WP(c)4592/2018, dismissing the same.

(3.) The facts leading to the institution of WP(c) 4592/2018 is noticed, as under: