(1.) Heard Mr. J. M. A. Choudhury, the learned counsel appearing on behalf of the petitioners. Mr. K. Gogoi, the learned counsel appears on behalf of the respondent Nos.1, 2, 3, 4 & 6 and Ms. S. T. Bakht, the learned counsel appears on behalf of the respondent No.5.
(2.) The petitioners herein have assailed the order dtd. 20/7/2024 whereby the petitioners' license was suspended and further is aggrieved by the non-consideration of the Appeal filed. The petitioners have sought for appropriate directions for disposal of the Appeal at the earliest.
(3.) It is seen that pursuant to the notice being issued on 26. 11.2025 and the order passed by this Court on 3/12/2025, an affidavit-in-opposition has been filed by the respondent Nos.3 & 4.