LAWS(GAU)-2025-6-13

NIJAM UDDIN CHOUDHURY Vs. MOON SWARNAKAR

Decided On June 02, 2025
Nijam Uddin Choudhury Appellant
V/S
Moon Swarnakar Respondents

JUDGEMENT

(1.) Heard Mr. K.P. Pathak, learned senior counsel for the applicant. Apart from hearing Mr. D. Saikia, learned senior counsel, assisted by Mr. P. Nayak, learned counsel for the respondent, also heard Mr. P. Nayak, learned counsel for the respondent.

(2.) The applicant in this interlocutory application is the returned candidate to the Assam Legislative Constituency from the No. 8 Algapur Legislative Assembly Constituency (hereinafter referred to as "No. 8 Algapur LAC" for short). In the election petition, the applicant is the respondent.

(3.) The respondent in this interlocutory application, who had lost the said election to the applicant, has filed the connected election petition to challenge the applicant's election.