(1.) Heard Mr. S. Chakrabarty, learned counsel for the petitioners and Mr. P.K. Roy, learned Senior counsel, assisted by Ms. S. Chakraborty, learned counsel for the respondents.
(2.) The Challenge:
(3.) The Maintainability of the writ petition:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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