(1.) The appellant in this case is Sri Dharmeswar Saikia and the respondent No. 1 in this case are :
(2.) The respondent No. 2 at present are :
(3.) The respondent No. 3 is Musst. Elizabeth Beg. The respondent No. 4 are :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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