GAUTAM ROY Vs. INDIAN BANK

Referred Judgements :-

GUNDU SURWASE VS. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAY [REFERRED TO]
STATE OF MADHYA PRADESH VS. CHINTAMAN SADASHIVA WAISHAMPAYAN [REFERRED TO]
GENERAL MANAGER SOUTHERN RAILWAY GURBUX DAS INTERVENER VS. RANGACHARI [REFERRED TO]
DEVENDRA PRATAP NARAIN RAI SHARMA VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA VS. P K ROY [REFERRED TO]
CHANNABASAPPA BASAPPA HAPPALI VS. STATE OF MYSORE [REFERRED TO]
MANAGER GOVERNMENT BRANCH PRESS VS. D B BELLIAPPA [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
K L TRIPATHI VS. STATE BANK OF INDIA [REFERRED TO]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
APPAREL EXPORT PROMOTION COUNCIL VS. A K CHOPRA [REFERRED TO]
LAKSHMAN EXPORTS LIMITED VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
TRANSMISSION CORPORATION OF A P LTD VS. SRI RAMA KRISHNA RICE MILL [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. NUSLI NEVILLE WADIA [REFERRED TO]
RAJIV ARORA VS. UNION OF INDIA [REFERRED TO]
ROOP SINGH NEGI VS. PUNJAB NATIONAL BANK [REFERRED TO]
AYAAUBKHAN NOORKHAN PATHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
ALLAHABAD BANK & ORS. VS. KRISHNA NARAYAN TEWARI [REFERRED TO]